Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(8) in Assam State Housing Board Act, 1972 (8)"Chairman" means the Chairman of the Board;[(8-A) "Vice-Chairman" means the Vice-Chairman of the Board;] [Inserted by Assam Act No. 5 of 2018, dated 16.3.2018.]
