Allahabad High Court
Ram Narain Mishra (Now S/B) vs State Of U.P.Through Secretary on 22 January, 2020
Author: Manish Mathur
Bench: Manish Mathur
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- SERVICE SINGLE No. - 152 of 1997 Petitioner :- Ram Narain Mishra (Now S/B) Respondent :- State Of U.P.Through Secretary Counsel for Petitioner :- Qamrul Hasan Counsel for Respondent :- C.S.C. Hon'ble Manish Mathur,J.
Matter pertains to the year 1997. No-one has put in appearance on behalf of petitioner. As such, the petition is dismissed in default of appearance.
Order Date :- 22.1.2020 kvg/-