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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

Bombay Presidency - Subsection

Section 49(2)(f) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(f)the manner in which inquiries shall be made summarily under sub- section (2) of section 41;