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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(44) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(44)"Tariff Order" in respect of a Licensee means the last retail Tariff Order issued by the Commission for that Licensee indicating the tariff to be charged by the Licensee from various categories of Consumers for supply of electrical energy and services;