Bombay High Court
Acadina Export Pvt. Ltd vs Union Of India Thru The Secretary, ... on 2 April, 2019
Bench: A.S. Oka, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4276 OF 2019
Acadina Export Pvt. Ltd. ....Petitioner
V/S
Union Of India Thru The Secretary, Ministry Of ....Respondent
Law And Justice , Dept. Of Legal Affairs And Ors Dr Sujay Kantawala a/w Mr Anupam Dighe i/by India Law Alliance For Petitioner Mr Pradeep Jetly for Respdt.
CORAM : A.S. OKA &
M.S. SANKLECHA, JJ
DATE : 2nd April, 2019
P.C. :
Not on Board. Taken on Board. Place the petition on 08/04/2019 H.O.B. ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 02/04/2019 ::: Downloaded on - 03/04/2019 04:08:09 :::