Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] State of Rajasthan - Subsection Section 28A(5) in The Rajasthan Shops and Commercial Establishments Act, 1958 (5)The decision of the prescribed authority under this Section shall be final and binding both on the employer and the employee.