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[Cites 0, Cited by 0] [Section 243ZQ(2)] [Section 243ZQ] [Entire Act]

Union of India - Subsection

Section 243ZQ(2)(d) in Constitution of India, 1950

(d)any officer or custodian who wilfully fails to hand over custody of books, accounts, documents, records, cash, security and other property belonging to a co-operative society of which he is an officer or custodian, to an authorised person; and