Supreme Court - Daily Orders
Apeda Assistant/ Stenographer-I ... vs Union Of India on 4 May, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.21 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12454/2017
(Arising out of impugned final judgment and order dated 18/09/2015
in LPA No. 635/2015 passed by the High Court Of Delhi At New Delhi)
APEDA ASSISTANT/ STENOGRAPHER-I EMPLOYEES ASSOCIATIONPetitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with office report)
Date : 04/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Anshul Naryan,Adv.
Mr. Prem Prakash,Adv.
For Respondent(s)
The Court made the following
O R D E R
Post tomorrow i.e. Friday, the 5th May, 2017.
(MAHABIR SINGH) (VEENA KHERA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2017.05.04
17:24:37 IST
Reason: