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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(p) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(p)"Qualifying Examination" means the examination of the minimum qualification prescribed for appearance: passing of which entitles one to seek admission into the B.PEd/U.G.D.P.Ed Course as prescribed in the Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Education (UGDPD), Bachelor of Physical Education (B.P.Ed.,) Common Rules, 2003 is issued in G.O.Ms.No. 39, Education (Trg) Deptt., dated 27-3-2003.