Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(c) in Andhra Pradesh Economic Development Board Act, 2018

(c)proposing for the Board's approval, operating and marketing plans for investment promotion and facilitation.