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[Cites 0, Cited by 0] [Section 35(6)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(6)(iv) in The M.P. Vanijyik Kar Adhiniyam, 1994

(iv)[...] [The word 'Development' omitted by Section 7 of MP Commercial Tax (Second Amendment) Act, 1997 (No. 33 of 1997) w.e.f. 1-9-97.] Authorities constituted under any law for the time being in force.