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[Cites 0, Cited by 0] [Section 78D(1)] [Section 78D] [Entire Act]

State of West Bengal - Subsection

Section 78D(1)(d) in The West Bengal Primary Education Act, 1973

(d)fails to pay the full amount of education cess payable under sub-section (1) of section 78 in respect of tea estate referred to in sub-section (2A) of that section for any period in accordance with clause (a) of section 78B, or