Bombay High Court
Bhagwan Bhika Paradhi vs The State Of Maharashtra Through Its ... on 11 July, 2025
Author: R.G. Avachat
Bench: R.G. Avachat
Paucity of time
:: 1 ::
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
.......
Mr. A.R. Kale, Mr. S.B. Pulkundwar, Mr. S.K. Tambe, Mr. S.R.
Yadav Lonikar, Mrs. P.J. Bharad, Mr. P.K. Lakhotia, Mr. A.A.A.
Khan, Mrs. V.S. Chaudhari, A.G.Ps. for State in respective
matters
.......
CORAM : R.G. AVACHAT AND
NEERAJ P. DHOTE, JJ.
DATE : 11th JULY, 2025
ORDER:
Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/ undertaking/ statement, if any, shall continue till the next date.
Matters Next Date 922- Writ Petition No.8369/2025 923- Writ Petition No.8370/2025 11/08/2025, in 924- Writ Petition No.8371/2025 urgent category 925- Writ Petition No.8372/2025 926- Writ Petition No.1488/2010 927- Writ Petition No.3637/2012 929- Writ Petition No.11255/2016 with
- Writ Petition No.11765/2016, 12146/2017 13/08/2025, in 930- Writ Petition No.5311/2018 with urgent category
- Writ Petition No.5305/2018, 6222/2018 931- Writ Petition No.87/2020 932- Writ Petition No.2163/2022 Paucity of time :: 2 ::
933- Writ Petition No.4803/2022 934- Writ Petition No.7625/2022 935- Writ Petition No.13298/2022 14/08/2025, in 936- Writ Petition No.2491/2024 urgent category 937- Writ Petition No.3624/2024 938- Writ Petition No.4120/2024 939- Writ Petition No.5295/2024 940- Writ Petition No.5300/2024 942- Writ Petition No.6588/2024 943- Writ Petition No.6666/2024 18/08/2025, in 946- Writ Petition No.8475/2024 urgent category 947- Writ Petition No.8822/2024 948- Writ Petition No.9496/2024 949- Writ Petition No.9651/2024 951- Writ Petition No.10932/2024 19/08/2025, in 952- Writ Petition No.11071/2024 urgeng category 953- Writ Petition No.11173/2024 954- Writ Petition No.13358/2024 955- Writ Petition No.13373/2024 956- Writ Petition No.13630/2024 957- Writ Petition No.14083/2024 958- Writ Petition No.14121/2024 959- Writ Petition No.6451/2025 960- Writ Petition No.6817/2012 961- Writ Petition No.3060/2016 21/08/2025 963- Writ Petition No.2991/2018 964- Writ Petition No.6380/2018 965- Writ Petition No.6446/2018 966- Writ Petition No.8525/2018 967- Writ Petition No.8657/2018 968- Writ Petition No.14275/2018 969- Writ Petition No.489/2020 970- Writ Petition No.1508/2020 971- Writ Petition No.658/2022 972- Writ Petition No.3071/2022 22/08/2025 974- Writ Petition No.7230/2022 975- Writ Petition No.13203/2022 976- Writ Petition No.1129/2024 977- Writ Petition No.2770/2024 978- Writ Petition No.4040/2024 979- Writ Petition No.4059/2024 980- Writ Petition No.4062/2024 Paucity of time :: 3 ::
981- Writ Petition No.4260/2024 982- Writ Petition No.4461/2024 984- Writ Petition No.4705/2024 25/08/2025 985- Writ Petition No.4835/2024 986- Writ Petition No.5440/2024 987- Writ Petition No.6409/2024 988- Writ Petition No.6678/2024 989- Writ Petition No.7154/2024 990- Writ Petition No.7422/2024 991- Writ Petition No.7957/2024 993- Writ Petition No.9014/2024 994- Writ Petition No.10491/2024 26/08/2025 995- Writ Petition No.10651/2024 996- Writ Petition No.10703/2024 997- Writ Petition No.10855/2024 998- Writ Petition No.11333/2024 999- Writ Petition No.11495/2024 1000- Writ Petition No.11580/2024 1001- Writ Petition No.11958/2024 with
- Writ Petition No.12231/2024, 11954/2024, 11955/2024, 11959/2024, 12275/2024, 13099/2024, 11953/2024, 13103/2024 1002- Writ Petition No.12849/2024 1004- Writ Petition No.13266/2024 1005- CA No.391/2023 in Writ Petition 29/08/2025 No.13298/2022 with Writ Petition No.10689/2022 1006- Writ Petition No.10175/2012 (NEERAJ P. DHOTE, J.) (R.G. AVACHAT, J.) fmp/-