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Supreme Court - Daily Orders

Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 20 August, 2024

Bench: J.K. Maheshwari, Rajesh Bindal

     ITEM NO.59                          COURT NO.8                 SECTION IX

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos. 17279-17280/2023
     (Arising out of impugned final judgment and order dated 30-11-2022
     in AFO No. 755/2022 30-11-2022 in AFO No. 615/2022 passed by the
     High Court of Judicature at Bombay at Goa)

     COMMUNIDADE OF CALAPOR                                          Petitioner(s)
                                     VERSUS
     VINAYAK @ SHASHANK MAHATME & ORS.                               Respondent(s)

     (IA No. 192262/2023 - APPLICATION FOR ABATEMENT and IA No.
     192266/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING THE
     APPLICATION FOR SETTING ASIDE THE ABATEMENT and IA No. 201498/2023
     - APPLICATION FOR PERMISSION and IA No. 181572/2023 - APPLICATION
     FOR SUBSTITUTION and IA No. 192264/2023 - CONDONATION OF DELAY IN
     FILING SUBSTITUTION APPLN. and IA No. 242689/2023 - DELETING THE
     NAME OF PETITIONER/RESPONDENT and IA No. 129305/2023 - EXEMPTION
     FROM FILING O.T. and IA No. 129307/2023 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 20-08-2024 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE RAJESH BINDAL

     For Petitioner(s)
                                   Mr. Udayan Verma, Adv.
                                   Ms. Mehaak Jaggi, AOR
                                   Mr. Parikshit Sawant, Adv.
                                   Ms. Pinky Dubey, Adv.

     For Respondent(s)
                                   Mr. Ravindra Shrivastava, Sr. Adv.
                                   Mr. Shivan S. Dessai, Adv.
                                   Mr. Divyakant Lahoty, Adv.
                                   Mr. Shashank Garg, Adv.
                                   Mr. Salvador Santosh Rebello, AOR
                                   Mr. Anirudh Sardessai, Adv.
                                   Ms. Kritika, Adv.
                                   Mr. Prateek Tanmay, Adv.
                                   Ms. Pooja Gill, Adv.
Signature Not Verified

Digitally signed by
Nidhi Ahuja
Date: 2024.08.23
                                   Ms. Shikha Sarin , AOR
19:29:02 IST
Reason:                             Ms. Har Karam Jotkaur, Adv.

                                   Mr. Pawanshree Agrawal, AOR

                                                                                     1
SLP (C) Nos. 17279-17280/2023

                      Mr. Govind Singh Chauhan, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

List the matter on 10th September, 2024. In the meantime, the respondent is at liberty to file additional documents.

Interim order to continue till the next date of listing.

           (NIDHI AHUJA)                      (ANU BHALLA)
             AR-cum-PS                      COURT MASTER (NSH)




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