Rajasthan High Court - Jaipur
Azad Bidi Workers Cop vs R S C Tribunal And Anr on 30 July, 2020
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8746/2013
Azad Bidi Workers Cop
----Petitioner
Versus
R S C Tribunal And Anr
----Respondents
For Petitioner(s) : Mr. Virendra Singh on behalf of
Mr. Ashwani Chobisa
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
30/07/2020
Issue fresh notices to the respondent No.2. Rule is made
returnable by five weeks.
Notices be filed in two sets. One set of notices be sent
through registered post with acknowledgment due. Notices may
also be given "dasti" to the learned counsel for the petitioners.
(MAHENDAR KUMAR GOYAL),J AARZOO ARORA /25 (Downloaded on 30/07/2020 at 09:49:18 PM) Powered by TCPDF (www.tcpdf.org)