Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in Bihar Mines & Geology Inspector Service Rules, 2009 4. Accountability. - This service shall be under the administrative control of Mines & Geology Department. Head of the Department of this service shall be Director, Mines & Geology.
