Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Bombay Presidency - Subsection Section 36(a) in Bombay Police Act, 1951 (a)direct the conduct of, and behaviour or action of persons constituting processions or assemblies on or along the streets;
