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[Cites 0, Cited by 0] [Section 76B] [Entire Act]

State of Maharashtra - Subsection

Section 76B(a) in Poona University Act, 1974

(a)any member of any authority or body of the University behaves in a manner which is unbecoming of a member of that authority or body and his continued participation in the proceedings of the authority or body of the University of which he is a member would be prejudicial to the interest of the University or,