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State of Uttar Pradesh - Section

Section 230 in The U.P. Land Revenue Act, 1901

230. Powers of Assistant Record Officers. -

An Assistant Record Officer may, subject to the control of tire Record Officer, exercise all or any of the powers conferred by this Act on Record Officers.[231. Powers of subordinate authority to be exercised by superior authority. - Where any powers are to be exercised or duties to be performed by any officer or authority under this Act, such powers or duties may also be exercised or performed by an officer or authority superior to him or it.] [Inserted by U.P. Act No. 8 of 1977.]