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Delhi High Court - Orders

Signature Not Verified Digitally ... vs Mr. Puneet Saini, Adv. For Petitioner In ... on 31 August, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~7 to 218, 222 & 223
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 7777/2009 and CM APPL. Nos. 5957/2018, 23567/2018,
                                  38143/2022
                          +       W.P.(C) 6337/2020 and CM APPL. 22496/2020
                          +       W.P.(C) 1176/2015 and CM APPL. 44457/2017
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                          +       W.P.(C) 5899/2016
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                          +       W.P.(C) 4018/2017 and CM APPL. 17708/2017
                          +       W.P.(C) 5221/2017 and CM APPL. 4786/2018
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                          +       W.P.(C) 6713/2017


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters                Page 1 of 10
Signing Date:01.09.2022
13:16:53
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                          +       W.P.(C) 7085/2017
                          +       W.P.(C) 7089/2017
                          +       W.P.(C) 7126/2017


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters             Page 2 of 10
Signing Date:01.09.2022
13:16:53
                           +       W.P.(C) 7130/2017
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                          +       W.P.(C) 8393/2017


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters             Page 3 of 10
Signing Date:01.09.2022
13:16:53
                           +       W.P.(C) 8415/2017
                          +       W.P.(C) 8429/2017
                          +       W.P.(C) 8434/2017 and CM APPL. 42148/2017
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                          +       W.P.(C) 9208/2017 and CM APPL. 37655/2017
                          +       W.P.(C) 9218/2017 and CM APPL. Nos. 37669/2017 & 40733/2017
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                          +       W.P.(C) 9369/2017
                          +       W.P.(C) 9941/2017 and CM APPL. 40513/2017
                          +       W.P.(C) 10367/2017


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters                  Page 4 of 10
Signing Date:01.09.2022
13:16:53
                           +       W.P.(C) 10609/2017
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                          +       W.P.(C) 6217/2018 and CM APPL. 24000/2018
                          +       W.P.(C) 6275/2018 and CM APPL. 24210/2018
                          +       W.P.(C) 6289/2018 and CM APPL. 24231/2018
                          +       W.P.(C) 6845/2018 and CM APPL. Nos. 26005/2018 & 47449/2018
                          +       W.P.(C) 6965/2018 and CM APPL. 28406/2018
                          +       W.P.(C) 6978/2018
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                          +       W.P.(C) 9098/2018 & CM APPL. 35118/2018
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                          +       W.P.(C) 11752/2018 & CM APPL. 45522/2018, CM APPL.
                                  45523/2018
                          +       W.P.(C) 11855/2018 & CM APPL. 45920/2018
                          +       W.P.(C) 13673/2018
                          +       W.P.(C) 42/2019
                          +       W.P.(C) 1430/2019 & CM APPL. 6559/2019
                          +       W.P.(C) 1543/2019 & CM APPL. 7127/2019
                          +       W.P.(C) 1588/2019 & CM APPL. 7324/2019
                          +       W.P.(C) 2495/2019
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                          +       W.P.(C) 7710/2019
                          +       W.P.(C) 8989/2019 & CM APPL. 50778/2019
                          +       W.P.(C) 8994/2019 & CM APPL. 50903/2019
                          +       W.P.(C) 9111/2019
                          +       W.P.(C) 11439/2019 & CM APPL. 47031/2019, CM APPL.


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters                 Page 5 of 10
Signing Date:01.09.2022
13:16:53
                                   47032/2019
                          +       W.P.(C) 12361/2019 & CM APPL. 50590/2019
                          +       W.P.(C) 12616/2019
                          +       W.P.(C) 12622/2019
                          +       W.P.(C) 12628/2019
                          +       W.P.(C) 12654/2019 & CM APPL. 51656/2019, CM APPL.
                                  51657/2019
                          +       W.P.(C) 12665/2019
                          +       W.P.(C) 12702/2019
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                          +       W.P.(C) 12790/2019
                          +       W.P.(C) 12798/2019
                          +       W.P.(C) 13381/2019 & CM APPL. 54313/2019
                          +       W.P.(C) 822/2020
                          +       W.P.(C) 1942/2020 & CM APPL. 6801/2020
                          +       W.P.(C) 3476/2020 & CM APPL. 12337/2020
                          +       W.P.(C) 6571/2020 & CM APPL. 22963/2020
                          +       W.P.(C) 7231/2020 & CM APPL. 24417/2020, CM APPL.
                                  24418/2020
                          +       W.P.(C) 10275/2020 & CM APPL. 32529/2020, CM APPL.
                                  32530/2020
                          +       W.P.(C) 207/2021 & CM APPL. 561/2021
                          +       W.P.(C) 1875/2021 & CM APPL. 5446/2021, CM APPL. 10413/2021
                          +       W.P.(C) 10573/2021 & CM APPL. 32609/2021
                          +       W.P.(C) 13728/2021 & CM APPL. 43378/2021
                          +       W.P.(C) 13914/2021 & CM APPL. 43916/2021
                          +       W.P.(C) 6082/2022
                          +       W.P.(C) 11257/2022 & CM APPL. 33053/2022
                          +       W.P.(C) 11509/2022 & CM APPL. 34042/2022
                          +       W.P.(C) 11658/2022 & CM APPL. 34618/2022, CM APPL.
                                  34619/2022
                          +       W.P.(C) 11736/2022 & CM APPL. 34908/2022
                          +       W.P.(C) 6898/2017
                          +       W.P.(C) 6899/2017
                          Appearance:             Mr. Puneet Mittal, Sr. Adv. with Mr. R. P. Singh,
                                                  Mr. Mohit Chandras, Ms. Sakshi Mendiratta and
                                                  Mr. Siddharth Saxena, Advs. for petitioners in Item Nos.
                                                  7, 26, 37, 38, 39 and 80.


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters                            Page 6 of 10
Signing Date:01.09.2022
13:16:53
                                                   Ms. Diya Kapur, Mr. Raghav Kumar and Mr. Aditya
                                                  Ladha, Advs. for petitioners in Item Nos. 7, 11 and 180.
                                                  Mr. Kamal Gupta, Mr. Sparsh Aggarwal, Ms. Sonakshi
                                                  and Mr. Yash Yadav, Advs. for petitioners in Item Nos.
                                                  8, 22, 24, 53, 54, 55, 57, 72, 73, 74, 75, 76, 77, 79, 90,
                                                  92, 93, 94, 98, 99, 101, 102, 117, 124, 164, 166, 177,
                                                  191, 196, 205 and 214.
                                                  Mr. Vierat K. Anand, Mr. Rishab Singh, Mr. Kumar
                                                  Shashank, Mr. Harish Nadda, Mr. Vibalp Singh and
                                                  Mr. Anant Singh, Advs. for the petitioner in Item No. 9.
                                                  Mr. B. C. Pandey, Mr. Puneet Batra, Mr. Mohit
                                                  Bhandari, and Mr. S. P. Kamrah, Advs. in Item No. 10
                                                  and 23.
                                                  Mr. Abhishek Puri, Adv. for the petitioner in Item No.
                                                  12.
                                                  Mr. Indra Chandprajapat and Ms. Himanshi Gupta, Advs.
                                                  for the petitioner in Item No. 13.
                                                  Mr. Anil Kher, Sr. Adv. with Mr. Kunal Kher, Adv. for
                                                  petitioner in Item No. 15.
                                                  Mr. Harkirat Singh, Adv. for the petitioner in Item 16.
                                                  Mr. Srijan Sinha, Ms. Parul Dhurvey and Mr. Naveen
                                                  Soni, Advs. in Item No. 17.
                                                  Mr. Abhay Pratap Singh and Mr. Aditya Chauhan, Advs.
                                                  in Item No. 18.
                                                  Mr. S. C. Rana, Adv. for petitioner in Item Nos. 19 & 20.
                                                  Mr. Ravi Kr. Aggarwal and Mr. Ishaan Aggarwal, Advs.
                                                  for the petitioner in Item No. 21.
                                                  Mr. Atul Jain and Mr. Shikher Badial, Advs. for the
                                                  petitioner in item Nos. 61, 70 and 71.
                                                  Mr. Uday Bedi and Ms. Niharika Sharma, Advs. for the
                                                  petitioner in Item No. 78.
                                                  Mr. Anand Yadav, Adv. for petitioner in Item No. 89.
                                                  Mr. M. Tarique Siddiqui, Ms. Jyotsna Bhardwaj and
                                                  Mr. Manish Gusain, Advs. for petitioner in Item No. 91.
                                                  Mr. Onkar Prasad, Adv. for petitioner in Item No. 95.
                                                  Mr. Siddharth Bambha and Mr. Chirag Ahluwalia, Advs.
                                                  in Item No. 103.
                                                  Mr. Puneet Batra and Mr. Mohit Bhandari, Advs. in Item


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters                              Page 7 of 10
Signing Date:01.09.2022
13:16:53
                                                   No. 112.
                                                  Mr. Rohit Gupta, Adv. for the petitioner in Item No. 113.
                                                  Mr. Parvinder Chauhan and Mr. Sushil Dixit, Advs. for
                                                  petitioner in Item No. 115.
                                                  Mr. K. P. Sundar Rao, Adv. alongwith Mr. Sanjeev
                                                  Kumar and Mr. Udesh Puri, Advs. for petitioners.
                                                  Mr. Puneet Saini, Adv. for petitioner in Item No. 118.
                                                  Mr. R. M. Sinha, Mr. P. M. Sinha and Ms. Nandini
                                                  Harsh, Advs. for petitioners in Item No. 129, 130, 131,
                                                  132, 141 and 153.
                                                  Dr. Kedar Nath Tripathy and Mr. Anubhav Mehrotra,
                                                  Advs. for the petitioner in Item No. 143.
                                                  Ms. Aarzoo Aneja and Ms. Vanshita Gupta, Advs. for
                                                  petitioner in Item No. 144.
                                                  Mr. Vedanta Varma and Mr. Akhil Kumar Gola, Advs.
                                                  for the petitioners in Item Nos. 146, 169, 206 and 207.
                                                  Mr. Pranav Rishi, Adv. for petitioner in Item Nos. 167
                                                  and 168.
                                                  Ms. Awantika         Manohar,     Mr. Vedanta      Varma,
                                                  Mr. Vibhor Kush and Mr. Shubhankar Choudhary, Advs.
                                                  for the petitioners in Item Nos. 169 and 179.
                                                  Mr. H L Tiku, Sr. Adv. with Ms. Yashmeet Kaur, Advs.
                                                  for petitioner in Item No. 170 and 181.
                                                  Mr. Amitesh Kumar, Adv. for petitioner in Item No. 174.
                                                  Mr. Anurag Lakhotia and Mr. Udit Dwivedi, Advs. for
                                                  the petitioner in Item Nos. 175 and 176.
                                                  Ms. Suman Malhotra and Mr. Saatwic Malhotra, Advs.
                                                  for petitioner in Item No. 178.
                                                  Mr. Akhilesh Kumar and Ms. Nidhi Gupta, Advs. for the
                                                  petitioner in Item No. 203.
                                                  Mr. R Balasubramanian, Sr. Adv. with Mr. Santosh
                                                  Kumar Pandey, Advs. for petitioner in Item No. 208.
                                                  Ms. Priya, Proxy Counsel for petitioner in Item No. 209.
                                                  Mr. Shekhar Dasi, Adv. for the petitioner in Item No.
                                                  211.

                                                  Mr. Kumar Rajesh Singh, Adv. for R-2 in Item No. 7.
                                                  Mr. Amit Sibal, Sr. Adv. with Mr. Pramod Gupta,


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters                             Page 8 of 10
Signing Date:01.09.2022
13:16:53
                                                   Ms. Poonam Meena, Ms. Himanshi and Ms. Utkarsha
                                                  Srivastava, Advs. for R-3 in Item No. 7.
                                                  Mr. Vikrant N. Goyal, Mr. Mayank Goswami,
                                                  Mr. Shikhar Sardana, Mr. Ajay Singh and Mr. Saurabh
                                                  Kushawaha, Advs. for R-4/UOI in Item No. 7.
                                                  Dr. S. S. Hooda, Adv. for R-5/CAG in Item No. 7.
                                                  Mr. Santosh Kumar Tripathi, Standing Counsel (Civil),
                                                  GNCTD with Mr. Arun Panwar, Mr. Siddharth Krishna
                                                  Dwivedi, Mr. Pradeep, Ms. Mahak Rankawat and
                                                  Mr. Rajeev Tanwar (LA PSB) DOE, Advs. for the
                                                  respondent - DOE (GNCTD) in Item Nos. 7 to 218.
                                                  Mr. Satyakam, Adv. ASC with Mr. Alok Raj, Advs. for
                                                  respondents- GNCTD, DOE in Item Nos. 7, 10, 34, 38,
                                                  40, 49, 54, 66, 70, 76, 79, 88 and 99.
                                                  Mr. Gautam Narayan, ASC with Mr. Unmukt Gera,
                                                  Advs. for respondents GNCTD, DOE in Item Nos. 8, 11,
                                                  22, 24, 29, 30, 35, 37, 43, 47, 59, 67, 70, 74, 77, 79, 80,
                                                  81-83, 85, 95, 103, 108, 109, 112, 121, 124, 125, 211,
                                                  213, 214 and 215.
                                                  Mr. Anuj Aggarwal, ASC, GNCTD with Mr. Sanyam
                                                  Suri, Ms. Ayushi Bansal and Ms. Arshya Singh, Advs.
                                                  for respondent/DOE in Item Nos. 9, 14, 19, 20, 21, 27,
                                                  28, 32, 42, 50, 68, 73, 86, 93, 101, 102, 105, 111, 115,
                                                  116, 119, 120, 131, 132, 133, 134, 149, 152, 153, 157,
                                                  169, 175, 177, 182, 186, 188, 190, 191, 192, 195, 196
                                                  and 201.
                                                  Mr. Rishikesh       Kumar,      ASC,      GNCTD        with
                                                  Mr. Muhammad Zaid, Ms. Sheenu Priya and Mr. Aditya
                                                  Raj, Advs. for respondent in Item Nos. 10, 12, 17, 18, 26,
                                                  36, 41, 45, 31, 60, 72, 75, 92, 98, 110, 120-122, 126, 128,
                                                  129, 130, 136-141, 142, 144, 150, 155, 158, 159, 160,
                                                  163, 164 and 180.
                                                  Ms. Astha Gupta, Adv. for respondent (State) in Item
                                                  Nos. 15 and 55.
                                                  Mr. Sameer Vashisht, ASC Civil GNCTD with
                                                  Ms. Sanjana Nangia, Advs. for respondent/GNCTD in
                                                  Item Nos. 48, 65 & 212.
                                                  Mr. Udit Malik, Adv. ASC for GNCTD for respondent in


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         W.P.(C) 7777/2009 and connected matters                              Page 9 of 10
Signing Date:01.09.2022
13:16:53
                                                   Item Nos. 51, 52, 62 and 96.
                                                  Mr. Shadan Farasat, ASC with Mr. Shourya Dasgupta,
                                                  Advs. for GNCTD in Item Nos. 56, 183, 184 and 206.
                                                  Ms. Sweety Singh, Adv. for respondent (GNCTD) in
                                                  Item Nos. 63, 135 and 172.
                                                  Dr. Yad Ram, Vice Principal, Zone VI on behalf of
                                                  DOE.
                                                  Ms. Mehak Nakra, ASC (Civil) GNCTD for respondents
                                                  in Item No. 123.
                                                  Ms. Ripin Sood, Adv. for GNCTD/DOE in Item No. 139
                                                  & 209.
                                                  Mr. Bhagvan Swarup Shukla, CGSC for UOI in Item No.
                                                  161.
                                                  Mr. Divyam Nandrajog, GNCTD Panel Counsel with
                                                  Mr. Jasneet Jolly, Adv. for Respondent / Directorate of
                                                  Education.
                                                  Ms. Hetu Arora Sethi, ASC GNCTD with Ms. Kavita
                                                  Nailwal, Advs. for DOE in Item No. 185.
                                                  Mr. Kirtiman Singh (CGSC) with Mr. Madhav Bajaj,
                                                  Ms. Kunjala Bhardwaj and Mr. Yash Upadhyay, Advs.
                                                  for respondent/UOI in Item No. 219.
                                                  Ms. Pratima N. Lakra, Adv. with Mr. Abhishek Khanna,
                                                  GP, Adv. for R-4 in Item No. 219.
                          CORAM:
                             HON'BLE MR. JUSTICE VIBHU BAKHRU
                             HON'BLE MR. JUSTICE AMIT MAHAJAN
                                          ORDER

% 31.08.2022 List on 02.09.2022.

VIBHU BAKHRU, J AMIT MAHAJAN, J AUGUST 31, 2022 / 'KDK' Signature Not Verified Digitally Signed By:HARMINDER KAUR W.P.(C) 7777/2009 and connected matters Page 10 of 10 Signing Date:01.09.2022 13:16:53