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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(5)(d) in The Punjab Minor Mineral Concession Rules, 1964

(d)in the case of an individual, only if he is a citizen of India; and if any question arises as to whether a person is an Indian national or not, it shall be referred to the Central Government whose decision shall be final.