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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2) in The Gujarat Infrastructure Development Act, 1999

(2)The matters relating to [inviting comparative bids] [Substituted for 'competitive bidding' by Gujarat 18 of 2006, dated 31st March, 2006 (w.e.f. 15-05-2006).] and direct negotiation shall be such as may be prescribed.