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Bengal Presidency - Section

Section 571 in Police Regulations, Bengal , 1943

571. Inspection of railway police-stations by District Magistrates.

- District Magnates shall examine the registers of railway police-stations within their districts from time to time and record their remarks in the inspection book of the station. The Superintendent of Railway Police shall see that proper notice is taken of such remarks and send a copy of the remarks and a note of the action taken to the Deputy Inspector-General.