Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 355] [Entire Act] State of Uttar Pradesh - Subsection Section 355(2) in The General Rules (Civil), 1957 (2)A day-book (Form No. 58) with vertical columns for the following heads of account:-Salary of Fixed establishment.Salary of process-servers.Travelling allowances of the establishment.Fixed stationery allowance.Contingencies.Miscellaneous.
