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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Sikkim - Subsection

Section 77(2)(i) in Sikkim Co-Operative Societies Act, 1978

(i)to make any compromise or arrangement with creditors or persons claiming to be creditors or having or alleging to have any claim, presently or future, whereby the society rendered liable;