Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(iv) in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.

(iv)"applicant" means a person making an application to the accreditation agency for seeking a certificate of accreditation under the Act, rules and these regulations;