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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(5)(i) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(i)the site of any building in any town, or town area or village abadi or any land appurtenant to any such building or site;