Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of West Bengal - Subsection Section 84(6) in West Bengal Town and Country (Planning and Development) Act, 1979 (6)From the date of the publication of the variation, such variation shall. take effect as if it were incorporated in the scheme.
