Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 24 in The Rajasthan Boiler Operation Engineers' Rules, 1967

24. Endorsement on a certificate.

- A person holding a certificate of proficiency as a Boiler Operation Engineer granted by a Board of Examiners under the corresponding rules in any other State shall, on the application and on payment of fee of Rs.10/- have the certificate endorsed for validity in the State of Rajasthan. Such endorsement shall be made by the Chairman of the Board.