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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(h) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(h)The applicant shall undertake to maintain the purity and quality of the seed and to take due precautions in the ginning operations.