Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Section 58(1)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1)(a) in The Code of Civil Procedure, 1908

(a)where the decree is for the payment of a sum of money exceeding [[five thousand rupees], for a period not exceeding three months, and,]