Supreme Court - Daily Orders
M/S. Raiganj Consumer Forum vs Union Of India . on 26 July, 2019
Bench: Arun Mishra, M.R. Shah
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ITEM NO.2 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s(C)ivil No (s). 188/2004
M/S. RAIGANJ CONSUMER FORUM Petitioner(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
IA No. 154673/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 148036/2018 - CLARIFICATION/DIRECTION
IA No. 156169/2018 – CLARIFICATION/DIRECTION
WITH
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Signature Not Verified
T.C.(C) No. 78/2003
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.07.29
17:08:22 IST
Reason:
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C.A. No. 3134-3137/2016
SLP(C) No. 227/2019
(FOR ADMISSION)
Date : 26-07-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
Counsel for the
parties Mr. Tushar Mehta, Solicitor General
Mr. Bhargava V. Desai, Adv.
Mr. Akshat Malpani, Adv.
Mr. Vikramjit Banerjee, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. D. L. Chidananda, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mrs. Anil Katiyar, Adv.
Mr. Chetan Sharma, Sr. Adv.
Mr. Rajeev Goel, Adv.
Mr. Rajesh Sharma, Adv.
Ms. Nidhi Dubey, Adv.
Ms. Shalu Sharma, Adv.
Mr. M. L. Lahoty, Adv.
Mr. Paban K. Sharma, Adv.
Mr. Anchit Sripat, Adv.
Mr. Himanshu Shekhar, Adv.
Ms. Varsha Singh Choudhary, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S. K. Rajora, Adv.
Ms. Kusum Chaudhary, Adv.
Ms. Tanuj Bagga, Adv.
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Dr. M. K. Ravi, Adv.
Mr. Amarjit Singh Bedi, Adv.
Mr. M. C. Dhingra, Adv.
Mr. Harpal Singh Saini, Adv.
Mr. Soumo Palit, Adv.
Mr. Sayan Ray, Adv.
Mr. Gaurav Dhingra, Adv.
Ms. Indira Kandra, Adv.
Mr. Aman Vachher, Adv.
Mr. Ashutosh Dubey, Adv.
Mr. Dhiraj, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Arun Nagar, Adv.
Mr. P. N. Puri, Adv.
Ms. Suruchi Aggarwal, Adv.
Mr. Prashant Chauhan, Adv.
Mr. Ranjan Mukerjee, Adv.
Mr. Harpal Singh Saini, Adv.
Mr. Jatinder Kumar Sethi, Adv.
Mr. Ashutosh Kumar Sharma, Adv.
Mr. J. K. Bhatia, Adv.
Mr. P. D. Sharma, AOR
Mr. Bhargava V. Desai, AOR
Mr. Sarvesh Singh, AOR
Ms. Suruchii Aggarwal, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Somnath Mukherjee, AOR
Mr. R. C. Kaushik, AOR
Ms. Minakshi Vij, AOR
Mr. Naresh Bakshi, AOR
Mr. Shailendra Bhardwaj, AOR
Mr. Arun Kumar Beriwal, AOR
Mr. Rana Ranjit Singh, AOR
Mr. Naresh Bakshi, AOR
Mr. M. C. Dhingra, AOR
Mr. Shree Pal Singh, AOR
Ms. Shalu Sharma, AOR
Mr. Abhijit Sengupta, AOR
Mr. Kusum Chaudhary, AOR
Ms. Ranjeeta Rohatgi, AOR
Mr. Ashok Kumar Singh, AOR
Mr. Vishwajit Singh, AOR
Mr. D. N. Goburdhan, AOR
Mr. K. S. Rana, AOR
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Ms. Chitra Markandaya, AOR
Mr. R. Gopalakrishnan, AOR
Ms. Minakshi Vij, AOR
Mr. Sudhir Kumar Gupta, AOR
Mr. B. K. Pal, AOR
Mrs. Anil Katiyar, AOR
M/S. Ap & J Chambers, AOR
Mr. Yash Pal Dhingra, AOR
Mr. Arun K. Sinha, AOR
Mr. S. Ravi Shankar, AOR
Mr. Ranjan Mukherjee, AOR
Mr. A. P. Mohanty, AOR
Mr. Alok Gupta, AOR
Mr. Somnath Mukherjee, AOR
Mr. Jatinder Kumar Bhatia, AOR
Mr. Ramesh Babu M. R., AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Ugra Shankar Prasad, AOR
Mrs. S. Usha Reddy, AOR
Mr. Bhargava V. Desai, AOR
Mr. Ashwani Kumar, AOR
Mr. Tara Chandra Sharma, AOR
Mr. Chander Shekhar Ashri, AOR
Mr. G. Ramakrishna Prasad, AOR
Mr. Surya Kant, AOR
Ms. Sunita Sharma, AOR
Dr. Surender Singh Hooda, AOR
M/S. K J John And Co, AOR
Ms. Suruchii Aggarwal, AOR
Mr. Subhasish Bhowmick, AOR
Ms. Tanuj Bagga, AOR
UPON hearing the counsel the Court made the following
O R D E R
D. No. 37902 of 2018 in T.C.(C) No. 2 of 2004 The learned counsel for the applicant seeks leave to withdraw this application.
The application is, accordingly, dismissed as withdrawn. 12 List all the matters on 07.08.2019.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER