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Supreme Court - Daily Orders

M/S. Raiganj Consumer Forum vs Union Of India . on 26 July, 2019

Bench: Arun Mishra, M.R. Shah

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     ITEM NO.2                     COURT NO.4                  SECTION X

                          S U P R E M E C O U R T O F       I N D I A
                                  RECORD OF PROCEEDINGS

                         Writ Petition(s(C)ivil   No (s).   188/2004

     M/S. RAIGANJ CONSUMER FORUM                                 Petitioner(s)

                                           VERSUS

     UNION OF INDIA . & ORS.                                     Respondent(s)

         IA No. 154673/2018 - APPROPRIATE ORDERS/DIRECTIONS
         IA No. 148036/2018 - CLARIFICATION/DIRECTION
         IA No. 156169/2018 – CLARIFICATION/DIRECTION

     WITH

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Signature Not Verified


         T.C.(C) No. 78/2003
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.07.29
17:08:22 IST
Reason:



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 C.A. No. 3134-3137/2016

 SLP(C) No. 227/2019
(FOR ADMISSION)

Date : 26-07-2019 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE M.R. SHAH

Counsel for the
parties             Mr. Tushar Mehta, Solicitor General
                    Mr. Bhargava V. Desai, Adv.
                    Mr. Akshat Malpani, Adv.

                    Mr. Vikramjit Banerjee, ASG
                    Mr. K. Radhakrishnan, Sr. Adv.
                    Mr. D. L. Chidananda, Adv.
                    Ms. Swarupama Chaturvedi, Adv.
                    Mrs. Anil Katiyar, Adv.

                    Mr.   Chetan Sharma, Sr. Adv.
                    Mr.   Rajeev Goel, Adv.
                    Mr.   Rajesh Sharma, Adv.
                    Ms.   Nidhi Dubey, Adv.
                    Ms.   Shalu Sharma, Adv.

                    Mr.   M. L. Lahoty, Adv.
                    Mr.   Paban K. Sharma, Adv.
                    Mr.   Anchit Sripat, Adv.
                    Mr.   Himanshu Shekhar, Adv.

                    Ms.   Varsha Singh Choudhary, Adv.
                    Mr.   Hitesh Kumar Sharma, Adv.
                    Mr.   S. K. Rajora, Adv.
                    Ms.   Kusum Chaudhary, Adv.

                    Ms. Tanuj Bagga, Adv.
                10

Dr. M. K. Ravi, Adv.

Mr. Amarjit Singh Bedi, Adv.

Mr.    M. C. Dhingra, Adv.
Mr.    Harpal Singh Saini, Adv.
Mr.    Soumo Palit, Adv.
Mr.    Sayan Ray, Adv.
Mr.    Gaurav Dhingra, Adv.
Ms.    Indira Kandra, Adv.

Mr.    Aman Vachher, Adv.
Mr.    Ashutosh Dubey, Adv.
Mr.    Dhiraj, Adv.
Mr.    Abhishek Chauhan, Adv.
Mr.    Arun Nagar, Adv.
Mr.    P. N. Puri, Adv.

Ms. Suruchi Aggarwal, Adv.
Mr. Prashant Chauhan, Adv.

Mr. Ranjan Mukerjee, Adv.

Mr. Harpal Singh Saini, Adv.

Mr. Jatinder Kumar Sethi, Adv.
Mr. Ashutosh Kumar Sharma, Adv.
Mr. J. K. Bhatia, Adv.

Mr.   P. D. Sharma, AOR
Mr.   Bhargava V. Desai, AOR
Mr.   Sarvesh Singh, AOR
Ms.   Suruchii Aggarwal, AOR
Mr.   Ranjan Mukherjee, AOR
Mr.   Somnath Mukherjee, AOR
Mr.   R. C. Kaushik, AOR
Ms.   Minakshi Vij, AOR
Mr.   Naresh Bakshi, AOR

 Mr.   Shailendra Bhardwaj, AOR
 Mr.   Arun Kumar Beriwal, AOR
 Mr.   Rana Ranjit Singh, AOR
 Mr.   Naresh Bakshi, AOR
 Mr.   M. C. Dhingra, AOR
 Mr.   Shree Pal Singh, AOR
 Ms.   Shalu Sharma, AOR
 Mr.   Abhijit Sengupta, AOR
 Mr.   Kusum Chaudhary, AOR
 Ms.   Ranjeeta Rohatgi, AOR
 Mr.   Ashok Kumar Singh, AOR
 Mr.   Vishwajit Singh, AOR
 Mr.   D. N. Goburdhan, AOR
 Mr.   K. S. Rana, AOR
                                11

                    Ms. Chitra Markandaya, AOR
                    Mr. R. Gopalakrishnan, AOR
                    Ms. Minakshi Vij, AOR
                    Mr. Sudhir Kumar Gupta, AOR
                    Mr. B. K. Pal, AOR
                    Mrs. Anil Katiyar, AOR
                    M/S. Ap & J Chambers, AOR
                    Mr. Yash Pal Dhingra, AOR
                    Mr. Arun K. Sinha, AOR
                    Mr. S. Ravi Shankar, AOR
                    Mr. Ranjan Mukherjee, AOR
                    Mr. A. P. Mohanty, AOR
                    Mr. Alok Gupta, AOR
                    Mr. Somnath Mukherjee, AOR
                    Mr. Jatinder Kumar Bhatia, AOR
                    Mr. Ramesh Babu M. R., AOR
                    Mr. Rameshwar Prasad Goyal, AOR
                    Mr. Ugra Shankar Prasad, AOR
                    Mrs. S. Usha Reddy, AOR
                    Mr. Bhargava V. Desai, AOR
                    Mr. Ashwani Kumar, AOR
                    Mr. Tara Chandra Sharma, AOR
                    Mr. Chander Shekhar Ashri, AOR
                    Mr. G. Ramakrishna Prasad, AOR
                    Mr. Surya Kant, AOR
                    Ms. Sunita Sharma, AOR
                    Dr. Surender Singh Hooda, AOR
                    M/S. K J John And Co, AOR
                    Ms. Suruchii Aggarwal, AOR
                    Mr. Subhasish Bhowmick, AOR
                    Ms. Tanuj Bagga, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

D. No. 37902 of 2018 in T.C.(C) No. 2 of 2004 The learned counsel for the applicant seeks leave to withdraw this application.

The application is, accordingly, dismissed as withdrawn. 12 List all the matters on 07.08.2019.





(JAYANT KUMAR ARORA)                      (JAGDISH CHANDER)
  COURT MASTER                              BRANCH OFFICER