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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(2)On and from the appointed day, all existing colleges and autonomous institutions imparting education at degree and above level in various courses excepting those in Management which are coming under the purview of All India Council of Technical Education, Council of Architecture and Council of Pharmacy, previously admitted to the privileges of or affiliated to the universities specified in the Schedule-I appended to this Act, shall have the option to be admitted to the privileges of or affiliated to the Dr. Babasaheb Ambedkar Technological University established under this Act.