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[Cites 0, Cited by 0] [Section 58(18)] [Section 58] [Entire Act]

State of Himachal Pradesh - Subsection

Section 58(18)(j) in Himachal Pradesh Waqf Rules, 2016

(j)he shall obtain periodical returns of stores and stocks and their value from the officers and review them. He shall offer his remarks on such accounts and place it before the Board;