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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82(3)(v) in The M.P. Bhumi Vikas Rules, 1984

(v)Minimum width for stairways. - Notwithstanding the detailed provision for exits as per clause (i) to (iii) above the provisions of sub-rule (2) of Rule 77 will govern the width of stairways.