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Bombay High Court

M.T.N.L vs Sterling Computers Ltd. And Ors on 18 January, 2021

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                       10-comss-1-1994.doc




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                           COMMERCIAL SUIT NO.1 OF 1994

    M.T.N.L.                                                  ...Plaintiff
           vs.
    Sterling Computers Ltd. And Ors.                          ...Defendants

    None for the Plaintiff
    Mr. Ryan Mendes i/b. Parinam Law Associate, for the Defendant No. 2.

                                CORAM : N. J. JAMADAR, J.

DATE : JANUARY 18, 2021 P.C.:

. Mr. Ryan, the learned counsel submits that he has instructions to appear on behalf of Defendant No. 2 - United India Periodical Pvt. Ltd. He undertakes to file vakalatnama within a period of two weeks.

2. List on 15th February, 2021 for direction.




                                                   (N. J. JAMADAR, J.)
            Digitally signed
V. S.       by V. S. Parekar
            Date:
Parekar     2021.01.19
            10:48:35 +0530




    Vishal Parekar, P.A.                                                              ...1