Bombay High Court
M.T.N.L vs Sterling Computers Ltd. And Ors on 18 January, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
10-comss-1-1994.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO.1 OF 1994
M.T.N.L. ...Plaintiff
vs.
Sterling Computers Ltd. And Ors. ...Defendants
None for the Plaintiff
Mr. Ryan Mendes i/b. Parinam Law Associate, for the Defendant No. 2.
CORAM : N. J. JAMADAR, J.
DATE : JANUARY 18, 2021 P.C.:
. Mr. Ryan, the learned counsel submits that he has instructions to appear on behalf of Defendant No. 2 - United India Periodical Pvt. Ltd. He undertakes to file vakalatnama within a period of two weeks.
2. List on 15th February, 2021 for direction.
(N. J. JAMADAR, J.)
Digitally signed
V. S. by V. S. Parekar
Date:
Parekar 2021.01.19
10:48:35 +0530
Vishal Parekar, P.A. ...1