Section 2(g) in The Hoarding and Profiteering Prevention Ordinance, 2000
(g)[ the expression "offer for sale" shall be deemed to include a reference to an intimation by a person of the price proposed by him for a sale of an article, made by the publication of a price list, by exposing the article for sale in association with a mark indicating price, by the furnishing of a quotation, or otherwise, howsoever.] [Clause (g) of section 2 inserted by Ordinance VI of 2001.]
