Himachal Pradesh High Court
Smt. Shanti Devi vs Joginder Singh And Others on 15 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Smt. Shanti Devi Versus Joginder Singh and others RSA No.404 of 2008 15.06.2022 Present: Ms. Radhika Gautam, Advocate, vice Mr. Gaurav Gautam, Advocate, for the appellant.
Mr. Romesh Verma, Advocate, for respondents No.1 to 3.
Respondents No.4 to 9 are ex parte.
Though, it is a part heard matter, but due to paucity of time the arguments cannot be heard today. List for continuation on 16.06.2022.
(Ajay Mohan Goel) Judge June 15, 2022 (Rishi) ::: Downloaded on - 15/06/2022 20:04:55 :::CIS