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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Bombay Presidency - Subsection

Section 32(1)(i) in Bombay Khadi and Village Industries Act, 1960

(i)the Saurashtra Khadi and Village Industries Board Act, 1953 (Sau. XL of 1953):