Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 50] [Section 41] [Entire Act] Union of India - Subsection Section 41(a) in The Arbitration Act, 1940 (a)the provisions of the Code of Civil Procedure, 1908, (5 of 1908) shall apply to all proceedings before the Court, and to all appeals, under this Act, and
