Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(c) in Tamil Nadu Private Schools (Regulation) Act, 2018

(c)any class or course or medium of instruction in a private school in existence on the date of commencement of the academic year 1991 - 1992 to which no grant has been paid by the Government immediately before the date of such commencement; and