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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in Orissa Public Distribution System (Control) Order, 2008

(g)"Below Poverty Line Ration Card" means ration card issued to those families identified as 'below poverty line' in accordance with instructions issued from time to time by the State Government;