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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(1)(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a Polling Station, the Returning Officer shall forthwith report the matter to the District Election Officer.