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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 8(2) in The Dadra and Nagar Haveli Excise Regulation, 2012

(2)The Excise Commissioner and Deputy Commissioner may, by order, delegate their powers under this Regulation to any subordinate officer, subject to such limitations and conditions as may be specified in the order of delegation.