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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in Sanskrit College and University, West Bengal Act, 2015

(2)"Bangiya Sanskrit Siksha Parishad" means the Bangiya Sanskrit Siksha Parishad constituted and established by the State Government vide Resolution No. 1962-Edn dated 04.05.1949;