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Calcutta High Court (Appellete Side)

Sisir Debnath vs State Of West Bengal & Ors on 31 October, 2017

Author: Samapti Chatterjee

Bench: Samapti Chatterjee

1 .10.2017 l. No.127  BM W.P 9789 (W) of 2015 Sisir Debnath Vs. State of West Bengal & Ors.

Mr. Ekramul Bari ... for the petitioner Mr. Bhaskar Prasad Vaisya Mr. Nilay Baran Mondal ... for the Council Affidavit in opposition filed in Court be kept on record. Mr. Vaisya, learned advocate appearing for the council filed affidavit in opposition. Unfortunately, no affidavit in reply has been filed by the petitioner. Mr. Bari prays for some time to file affidavit in reply. Let affidavit in reply be filed by 7th November, 2017.

Let the matter appear on 8th November, 2017 at 2 PM.

( Samapti Chatterjee, J. )