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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 84(b) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(b)the right to be informed about the quality, quantity, potency, purity, standard and price of goods or services, as the case may be so as to protect the consumer against unfair trade practices;