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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(14) in The Insurance Rules, 1939

(14)Sharesof any company on which dividends of not less than four per cent includingbonus have been paid for seven years immediately preceding or for at leastseven out of the eight or nine years immediately preceding.[Seesection 27-A(1)(l)]
Name of the company Date of purchase Face value Book value Market value Remarks