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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(l) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(l)"core services" means the central services provided to members, through which a co-operative intends to meet the need common to all members for the fulfilment of which the co-operative was formed, and includes value adding services;