Madhya Pradesh High Court
Smt. Punita Mishra vs The State Of Madhya Pradesh on 2 December, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1193 of 2012 (SMT. PUNITA MISHRA Vs THE STATE OF MADHYA PRADESH) Dated : 02-12-2022 List this matter along with Cr.A. No.1185/2012.
(NANDITA DUBEY) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 12/3/2022 4:39:49 PM